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[Cites 0, Cited by 0] [Section 10A(9)] [Section 10A] [Entire Act]

Union of India - Subsection

Section 10A(9)(a) in Employees' State Insurance (General) Regulations, 1950

(a)to discuss local problems in regard to the Employees' State Insurance Scheme so as to secure its efficient working with the full co-operation of all parties concerned and to make recommendations;