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Pappu @ Manoj vs Vinod Kumar on 19 November, 2019

     ITEM NO.43                            REGISTRAR COURT. 1                     SECTION XIV

                                    S U P R E M E C O U R T O F          I N D I A
                                            RECORD OF PROCEEDINGS


                                BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE

     Petition(s) for Special Leave to Appeal (C)                        No(s).    17099/2019

     PAPPU @ MANOJ & ORS.                                                     Petitioner(s)

                                                         VERSUS

     VINOD KUMAR & ORS.                                                       Respondent(s)


     Date : 19-11-2019 This petition was called on for hearing today.


     For Petitioner(s)
                                          Ms. Malini Jain, Adv.
                                          Mr. Vikas Chaudhary, Adv.
                                          Ms. Jasmine Damkewala, AOR

     For Respondent(s)
                                          Mr. Saurabh Ahuja, Adv.
                                          Mr. Vipin Kumar Jai, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service is complete on respondent Nos.4 and 5 but none has entered appearance.

Last opportunity is granted to respondent Nos.1 to 3 for filing counter affidavit within four weeks.

Registry to process the matter for listing before the Hon'ble Court after completion of period of four weeks whether counter affidavit is filed or not as further opportunity stands declined.

Digitally signed by RUPAM DHAMIJA Date: 2019.11.23 11:43:44 IST Reason:

ANIL LAXMAN PANSARE Registrar