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Supreme Court - Daily Orders

Security Printing And Minting ... vs The Workmen Through The General ... on 13 September, 2019

Bench: L. Nageswara Rao, Hemant Gupta

     ITEM NO.11                                     COURT NO.9                  SECTION IX

                                   S U P R E M E C O U R T O F           I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                        No(s).18947/2019

     (Arising out of impugned final judgment and order dated 09-04-2019
     in RPS No.26592/2015 passed by the High Court Of Judicature Ats
     Bombay)

     SECURITY PRINTING AND MINTING CORPORATION
     OF INDIA LTD. & ORS.                                                        Petitioner(s)

                                                           VERSUS

     THE WORKMEN THROUGH THE GENERAL SECRETARY
     ISP AND CNP STAFF UNION & ORS.                                              Respondent(s)


     Date : 13-09-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO
                             HON'BLE MR. JUSTICE HEMANT GUPTA


     For Petitioner(s)                       Mr.   Dhruv Mehta,Sr.Adv.
                                             Ms.   Madhu Sweta,Adv.
                                             Mr.   Rahul Shyam Bhandari,Adv.
                                             Ms.   Shivangi Khanna,Adv.
                                             Ms.   Bharvya Vijay Tangri,Adv.

     For Respondent(s)                       Mr. Vinay Navare,Sr.Adv.
                                             Ms. Deeplaxmi Subhash Matwankar , AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice returnable on 22.10.2019.

There shall be stay of contempt proceedings in the meanwhile.

In the meanwhile, pleadings to be Signature Not Verified Digitally signed by BALA PARVATHI Date: 2019.09.17 completed.

14:01:24 IST Reason:

(B.Parvathi) (Sunil Kumar Rajvanshi) Court Master Court Master