Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 17] [Entire Act] Union of India - Subsection Section 17(b) in The Trade And Merchandise Marks Act, 1958 (b)contains any matter which is common to the trade or is otherwise of a non-distinctive character;
