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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Sikkim - Subsection

Section 35(1)(s) in Sikkim Panchayat Act, 1993

(s)such other functions which the State Government may, from time to time, by order writing, entrust to such Gram Panchayat which in its opinion to promote direct or indirect, the welfare of the public.