Delhi High Court - Orders
Kajaria Ceramics Limited vs Godaddy.Com Llc & Ors on 2 April, 2024
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~30 to 32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 35/2022 and I.A. 819/2022, 3168/2022, 4738/2022,
8767/2022
KAJARIA CERAMICS LIMITED ..... Plaintiff
Through: None.
versus
GODADDY.COM LLC & ORS. ..... Defendants
Through: Ms. Shweta Sahu, Adv. for D-1. (M:
9987115749)
31 WITH
+ CS(COMM) 233/2022 and I.A. 5780/2022, 5781/2022
BAJAJ FINACE LTD & ANR. ..... Plaintiffs
Through: Mr Angad S Makkar, Adv. (M:
9897896284)
versus
NIKO DAS & ANR. ..... Defendants
Through: None.
32 WITH
+ CS(COMM) 275/2022 and I.A. 6535/2022, 6536/2022
HINDUSTAN UNILEVER LTD & ANR. ..... Plaintiffs
Through: Mr Angad S Makkar, Adv.
versus
UNILEVERR1.IN & ORS. ..... Defendants
Through: Mr. Chandrashekhar Chakalabbi,
Adv. for D-20. (M: 9711772814)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 02.04.2024
1. This hearing has been done through hybrid mode.
2. List on 15th April, 2024 along with connected batch matters relating to Domain names (DNRs). Earlier date of hearing i.e. 6th April, 2024 stands cancelled.
PRATHIBA M. SINGH, J APRIL 2, 2024/dk/bh This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/04/2024 at 01:12:00