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Delhi High Court - Orders

Kajaria Ceramics Limited vs Godaddy.Com Llc & Ors on 2 April, 2024

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                    $~30 to 32
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CS(COMM) 35/2022 and I.A. 819/2022, 3168/2022, 4738/2022,
                                                8767/2022
                                                KAJARIA CERAMICS LIMITED                                ..... Plaintiff
                                                                Through:  None.
                                                                versus
                                                GODADDY.COM LLC & ORS.                   ..... Defendants
                                                                Through:  Ms. Shweta Sahu, Adv. for D-1. (M:
                                                                          9987115749)
                                    31                          WITH
                                    +                 CS(COMM) 233/2022 and I.A. 5780/2022, 5781/2022
                                                BAJAJ FINACE LTD & ANR.                        ..... Plaintiffs
                                                                Through:  Mr Angad S Makkar, Adv. (M:
                                                                          9897896284)
                                                                versus
                                                NIKO DAS & ANR.                                ..... Defendants
                                                                Through:  None.
                                    32                          WITH
                                    +                 CS(COMM) 275/2022 and I.A. 6535/2022, 6536/2022
                                                HINDUSTAN UNILEVER LTD & ANR.                  ..... Plaintiffs
                                                                Through:  Mr Angad S Makkar, Adv.
                                                                versus
                                                UNILEVERR1.IN & ORS.                           ..... Defendants
                                                                Through:  Mr.     Chandrashekhar          Chakalabbi,
                                                                          Adv. for D-20. (M: 9711772814)
                                                CORAM:
                                                JUSTICE PRATHIBA M. SINGH
                                                          ORDER

% 02.04.2024

1. This hearing has been done through hybrid mode.

2. List on 15th April, 2024 along with connected batch matters relating to Domain names (DNRs). Earlier date of hearing i.e. 6th April, 2024 stands cancelled.

PRATHIBA M. SINGH, J APRIL 2, 2024/dk/bh This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/04/2024 at 01:12:00