Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13A] [Entire Act] State of Bihar - Subsection Section 13A(1) in The Bihar Co-operative Societies Act, 1935 (1)It shall be the duty of the State Government to encourage and promote the cooperative movement in the State and to take such steps in this direction as may be necessary.
