Punjab-Haryana High Court
State Of Haryana & Anr vs Yashbir Singh on 30 October, 2017
Author: Arun Palli
Bench: Arun Palli
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.1333 of 2013 (O&M)
Date of Decision:30.10.2017
State of Haryana and others
.... Appellant(s)
Vs.
Yashbir Singh and others
..... Respondent(s)
CORAM : HON'BLE MR.JUSTICE ARUN PALLI
***
Present : Ms. Safia Gupta, AAG, Haryana.
***
ARUN PALLI, J. (Oral)
For order, see the judgment of even date passed in RFA No. 6663 of 2012 titled "State of Haryana and others Vs. Rajbir Singh and another."
(ARUN PALLI) JUDGE October 30, 2017 sonia arora Whether speaking/reasoned: Yes/No Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 04-11-2017 08:34:32 :::