Allahabad High Court
M/S Krishna Paper Industries vs Addl. Commissioner Trade Tax Kanpur & ... on 12 August, 2010
Bench: Yatindra Singh, Rajes Kumar
Court No. - 37 Case :- WRIT TAX No. - 703 of 2003 Petitioner :- M/S Krishna Paper Industries Respondent :- Addl. Commissioner Trade Tax Kanpur & Another Petitioner Counsel :- S.D. Singh Respondent Counsel :- C.S.C. Hon'ble Yatindra Singh,J.
Hon'ble Rajes Kumar,J.
Learned counsel for the petitioner states that he has no instructions in the matter. The writ petition is accordingly, dismissed for want of prosecution. Order Date :- 12.8.2010 R./