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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(4)(b) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(b)In case of emergency or otherwise, the Vice- Chancellor may specially nominate any other officer in this behalf.