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[Cites 0, Cited by 0] [Section 28C(1)] [Section 28C] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28C(1)(c) in The U.P. Panchayat Raj Act, 1947

(c)having a share or interest in the occasional sale through the Samiti concerned of an article in which he regularly trades up to a value not exceeding Rs. 50 in any one year.