Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 3, Cited by 1]

Karnataka High Court

Shiva Shetty vs State Of Karnataka on 8 September, 2022

Author: Krishna S.Dixit

Bench: Krishna S.Dixit

                         1




 IN THE HIGH COURT OF KARNATAKA, BENGALURU

  DATED THIS THE 8TH DAY OF SEPTEMBER, 2022

                     BEFORE

   THE HON'BLE MR. JUSTICE KRISHNA S.DIXIT

    WRIT PETITION NO.21550/2021(KLR-LG)
                   C/W
  WRIT PETITION NOS. 13475/2021(KLR-RES),
  15523/2021(KLR-LG), 15594/2021(KLR-LG),
  15609/2021(KLR-LG), 15610/2021(KLR-LG),
  15641/2021(KLR-LG), 16834/2021(KLR-LG),
  16870/2021(KLR-LG), 18769/2021)KLR-LG),
  18854/2021(KLR-LG), 19695/2021(KLR-LG),
  19717/2021(KLR-LG), 19744/2021(KLR-LG),
  19746/2021(GM-RES), 21477/2021(KLR-LG),
  21502/2021(KLR-LG), 21560/2021(KLR-LG),
  21572/2021(KLR-LG), 21575/2021(KLR-LG),
 21576/2021(KLR-RES), 21577/2021(KLR-RES),
  21583/2021(KLR-LG), 21640/2021(KLR-LG),
  21820/2021(KLR-LG), 23439/2021(KLR-LG)

IN W.P.NO.21550/2021:

BETWEEN:

1. SHRI D B MAHESH,
   S/O LATE D A BAIREGOWDA,
   AGED ABOUT 60 YEARS,
   SENIOR CITIZEN BENEFIT NOT CLAIM
   R/O KOGARAVALLI VILLAGE,
   SAKALESHPURA TALUK,
   HASSAN DISTRICT.
   PRESENT ADDRESS:
   DEVELADAKERE VILLAGE,
   HANBAL HOBALIA, SAKALESHPUR TALUKU,
   HASSAN DISTRICT.
                           2



2. SHRI. C. C. YOGESH,
   S/OCHANDREGOWDA,
   R/O KARIGODANAHALI VILLAGE,
   ALURU TALUKA,
   HASSAN DISTRICT.
                                      ...PETITIONERS
(BY SRI. P G YATNAL, ADVOCATE)

AND:

1. STATE OF KARNATAKA,
   DEPARTMENT OF REVENUE,
   M. S. BUILDING,
   BANGALORE-560 001.
   REP BY ITS SECRETARY.

2. THE DEPUTY COMMISSIONER,
   HASSAN DISTRICT-573 214.

3. THE TAHASILDAR
   SAKALESHPURA TALUK,
   HASSAN DISTRICT-573 115.

4. SPECIAL LAND ACQUISITON OFFICER
   FOR HEMAVATHI RESERVOIR PROJECT,
   HASSAN-573 214.

5. THE COMMISSIONER FOR REHABILITAION
   AND RESETTLEMENT AND EX OFFICIO
   SECRETARY TO THE GOVERNMENT
   DEPARTMENT OF REVENUE,
   VIDHAN SOUDHA,
   BENGALURU-560 001.
                                     ... RESPONDENTS
(BY SRI. VINOD KUMAR M, AGA)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DATED 03.10.2019 PASSED BY THE R2
PRODUCED AS ANNEXURE-C SO FAR AS PETITIONER IS
CONCERNED AND ALLOW THE WRIT PETITION.
                           3



IN W.P.NO.13475/2021:

BETWEEN:

SHIVA SHETTY
S/O MARI SHETTY,
AGED ABOUT 66 YEARS,
(BENEFIT OF SR. CITIZEN NOT CLAIMED),
R/O SHETTYGERE VILLAGE - 573 115.
MAADIHALLI HOBALI,
BELUR TALUKU, HASSAN DISTRICT.
                                        ...PETITIONER
(BY SRI. P G YATNAL, ADVOCATE)

AND:

1. STATE OF KARNATAKA,
   DEPARTMENT OF REVENUE,
   M. S. BUILDING,
   BANGALORE-560 001.
   REP BY ITS SECRETARY.

2. THE DEPUTY COMMISSIONER,
   HASSAN DISTRICT-573 214.

3. THE TAHASILDAR
   BELUR TALUK,
   HASSAN DISTRICT-573 115.

4. SPECIAL LAND ACQUISITON OFFICER
   FOR HEMAVATHI CANAL PROJECT,
   HASSAN-573 214.

5. THE COMMISSIONER FOR REHABILITAION
   AND RESETTLEMENT AND EX-OFFICIO
   SECRETARY TO THE GOVERNMENT
   DEPARTMENT OF REVENUE,
   VIDHAN SOUDHA,
   BENGALURU-560 001.
                                     ... RESPONDENTS
(BY SRI. VINOD KUMAR M, AGA)
                           4




     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DATED 03.10.2019 PASSED BY THE 2ND
RESPONDENT PRODUCED AS ANNEXURE-H SO FAR AS
PETITIONER IS CONCERNED AND ETC.,

IN W.P.NO.15523/2021:

BETWEEN:

1. MAHALINGEGOWDA @ MAHALINGAPPA,
   S/O JAVAREGOWDA,
   AGED ABOUT 63 YEARS,
   (BENEFIT OF SR CITIZEN NOT CLAIMED),
   R/O AGANI VILLAGE, HANABALU HOBALI,
   SAKALESHPURA TALUK,
   HASSAN DISTRICT,
   PRESENT ADDRESS:
   ANJAEYAPURA VILLAGE,
   KATTAYA HOBLI, TALUK,
   DIST HASSAN,

2. KRISHNEGOWDA,
   S/O LATE SANNEGOWDA,
   AGED ABOUT 54 YEARS,
   R/O AGANI VILLAGE, HANABALU HOBALI,
   SAKALESHPUR TALUK HASSAN DIST,
   PRESENT ADDRESS:
   HALUVALLI COLONY, TALUR,
   ALUR TALUK, DIST HASSAN.

3. DEVEGOWDA,
   S/O LATE VENKATEGOWDA,
   AGED ABOUT 75 YEARS,
   (BENEFIT OF SR CITIZEN NOT CLAIMED),
   R/O AGANI VILLAGE, HANABALU HOBALI,
   SAKALESHPURA TALUK,
   HASSAN DIST.
   PRESENT ADDRESS:NO.597/1,
   HEMAVATI NAGAR,
   HASSAN CITY.
                           5



4. VENKATESH,
   S/O LATE MOGANNEGOWDA,
   AGED ABOUT 75 YEARS,
   (BENEFIT OF SR CITIZEN NOT CLAIMED),
   R/O AGANI VILLAGE, HANABALU HOBALI,
   SAKALESHPURA TALUK, HASSAN DIST.
   PRESENT ADDRESS: RING ROAD,
   GOURI KOPPAL, BESIDE
   CHAMUNDESHWARI TEMPLE,
   VIDHYANAGAR, HASSAN CITY.

5. THIMMEGOWDA,
   S/O PUTTASWAMIGOWDA,
   AGED ABOUT 68 YEARS,
   (BENEFIT OF SR CITIZEN NOT CLAIMED)
   R/O AGANI VILLAGE HANABALU HOBALI
   SAKALESHAPURA TALUK, HASSAN DIST.
   PRESENT ADDRESS: RANGANATHAPURA,
   ARAKAGUDU TALUK, DIST HASSAN.

6. SHIVAPPA,
   S/O LATE KESHEVEGOWDA,
   AGED ABOUT 63 YEARS,
   (BENEFIT OF SR CITIZEN NOT CLAIMED)
   R/O AGANI VILLAGE, HANABALU HOBALI,
   SAKALESHPURA TALUK, HASSAN DIST.
   PRESENT ADDRESS: VIJAPUR,
   CHIKKARAKALAGUDU, HASSAN.

7. MANJEGOWDA,
   S/O THIMMEGOWDA,
   AGED ABOUT 57 YEARS,
   R/O AGANI VILLAGE, HANABALU HOBALI,
   SAKALESHPURA TALUK, HASSAN DISTRICT.
   PRESENT ADDRESS: MADAPUR VILLAGE,
   KATTAYA HOBALI, HASSAN TALUK AND DIST/

8. BHIMEGOWDA,
   S/O LATE VENKATEGOWDA,
   AGED ABOUT 61 YEARS,
   (BENEFIT OF SR CITIZEN NOT CLAIMED),
   R/O AGANI VILLAGE, HANABALU HOBALI,
                           6



  SAKALESHPUR TALUKU, HASSAN DIST.
  PRESENT ADDRESS: HOSAPATTANA KADAL,
  ALUR TALUK, HASSAN DIST.

9. SMT. JAYAMMA,
   W/O PUTTASWAMIGOWDA,
   AGED ABOUT 61 YEARS,
   (BENEFIT OF SR CITIZEN NOT CLAIMED)
   R/O AGANI VILLAGE, HANABALU HOBALI,
   SAKALESHPURA TALUK, HASSAN DIST.
   PRESENT ADDRESS: RANGANATHAPUR, KADANUR,
   ARAKAGUDU TALUK, DIST-HASSAN.

10. SMT DYAVAMMA,
   W/O THIMMEGOWDA,
   AGED ABOUT 67 YEARS,
   (BENEFIT OF SR CITIZEN NOT CLAIMED)
   R/O AGANI VILLAGE, HANABALU HOBALI,
   SAKALESHPUR TALUK, HASSAN DIST.
   PRESENT ADDRESS: RAHUTHANA VILLAGE,
   TALUK AND DIST HASSAN.

11. KRISHNEGOWDA,
   S/O LATE PUTTEGOWDA,
   AGED ABOUT 57 YEARS,
   R/O AGANI VILLAGE, HANABALU HOBALI,
   SAKALESHPUR TALUKU, HASSAN DIST.
   PRESENT ADDRESS:
   DODDABIKANAHALLI KITANA POST,
   HASSAN TALUK AND DIST.

12. M P BASAVARAJU,
   S/O LATE PTTASWAMYGOWDA,
   AGED ABOUT 73 YEARS,
   (BENEFIT OF SR.CITIZEN NOT CLAIMED)
   R/O AGANI VILLAGE, HANABALU HOBALI,
   SAKALESHPURA TALUKU,
   HASSAN DIST.
   PRESENT ADDRESS:
   KAGGAVALLI SINGODNAHALLI,
   ALUR TALUK, HASSAN DIST.
                           7



13. PUTTASWAMYGOWDA,
   S/O LATE VAIKUNTEGOWDA,
   AGED ABOUT 67 YEARS,
   (BENEFIT OF SR.CITIZEN NOT CLAIMED)
   R/O AGANI VILLAGE, HANABALU HOBALI,
   SAKALESHAPUR TALUKU, HASSAN DIST.
   PRESENT ADDRESS DODDAKIBINAHALLI,
   HASSAN TALUK AND DIST.

14. RAMEGOWDA,
   S/O RANGEGOWDA,
   AGED ABOUT 72 YEARS,
   (BENEFIT OF SR CITIZEN NOT CLAIMED),
   R/O AGANI VILLAGE, HANABALU HOBALI,
   SAKALESHPUR TALUKU, HASSAN DIST.
   PRESENT ADDRESS:KYTHANAHALLI GANGIGERE,
   KUNDURU HOBLI, ALUR TALUK, HASSAN DIST.

15. PRAVEEN
   S/O DYAVEGOWDA
   AGED ABOUT 34 YEARS,
   R/O AGANI VILLAGE HANABALU HOBALI
   SAKALESHPURA TALUKU HASSAN DIST
   PRESENT ADDRESS KETHANE VILLAGE
   HASSAN TALUK AND DIST

16. SANTHOSH B R
   S/O LATE RAJASHETTY
   AGED ABOUT 35 YEARS,
   R/O AGANI VILLAGE, HANABALU HOBALI,
   SAKALESHPUR TALUKU, HASSAN DIST.
   PRESENT ADDRESS: DODDABIKANAHALLI,
   KITHANA, HASSANA TALUK AND DIST.

17. NAGESH B H
   S/O HONNEGOWDA
   AGED ABOUT 47 YEARS,
   R/O AGANI VILLAGE, HANABALU HOBALI,
   SAKALESHPURA TALUKU, HASSAN DIST.
   PRESENT ADDRESS:
   DODDABIKANAHALLI VILLAGE
   TALUR TALUK, HASSAN DIST
                           8




18. MALEGOWDA,
   S/O LATE PUTTEGOWDA,
   AGED ABOUT 48 YEARS,
   R/O AGANI VILLAGE, HANABALU HOBALI,
   SAKALESHPURA TALUKU, HASSAN DIST.
   PRESENT ADDRESS;
   LAKKANAYAKANAHALLI VILLAGE,
   ALUR TALUK, HASSAN DIST.
                                         ...PETITIONERS
(BY SRI. P G YATNAL, ADVOCATE)

AND:

1. STATE OF KARNATAKA,
   DEPARTMENT OF REVENUE,
   M. S. BUILDING,
   BANGALORE-560 001.
   REP BY ITS SECRETARY.

2. THE DEPUTY COMMISSIONER,
   HASSAN DISTRICT-573 214.

3. THE TAHASILDAR
   BELUR TALUK,
   HASSAN DISTRICT-573 115.

4. SPECIAL LAND ACQUISITON OFFICER
   FOR HEMAVATHI RESERVOIR PROJECT,
   HASSAN-573 214.

5. THE COMMISSIONER FOR REHABILITAION
   AND RESETTLEMENT AND EX OFFICIO
   SECRETARY TO THE GOVERNMENT
   DEPARTMENT OF REVENUE,
   VIDHAN SOUDHA,
   BENGALURU-560 001.
                                     ... RESPONDENTS
(BY SRI. VINOD KUMAR M, AGA)
                           9



    THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DATED 03.10.2019 PASSED BY THE R2
PRODUCED AS ANNEXURE-C SO FAR AS PETITIONER IS
CONCERNED AND ETC.,

IN W.P.NO.15594/2021:

BETWEEN:

MANJEGOWDA
S/O HANUMANTHEGOWDA,
AGED ABOUT 52 YEARS,
R/O MURAHALLI VILLAGE,
BELUR TALUKU, HASSAN DISTRICT.
PRESNET ADDRESS:KARAGODANAHALLI VILLAGE,
KUNDUR HOBALI, ALUR TALUKU,
HASSAN DISTRICT.
                                      ...PETITIONER
(BY SRI. P G YATNAL, ADVOCATE)

AND:

1. STATE OF KARNATAKA,
   DEPARTMENT OF REVENUE,
   M. S. BUILDING, BANGALORE-560 001.
   REP BY ITS SECRETARY.

2. THE DEPUTY COMMISSIONER,
   HASSAN DISTRICT-573 214.

3. THE TAHASILDAR
   BELUR TALUK, HASSAN DISTRICT-573 115.

4. THE SPECIAL LAND ACQUISITON OFFICER
   FOR HEMAVATHI CANAL PROJECT,
   HASSAN-573 214.

5. THE COMMISSIONER FOR REHABILITAION
   AND RESETTLEMENT AND EX OFFICIO
   SECRETARY TO THE GOVERNMENT
   DEPARTMENT OF REVENUE,
                          10



  VIDHAN SOUDHA, BENGALURU-560 001.
                                      ... RESPONDENTS
(BY SRI. VINOD KUMAR M, AGA)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DATED 03.10.2019 PASSED BY THE R2
PRODUCED AS ANNEXURE-C SO FAR AS PETITIONER IS
CONCERNED AND ETC.,

IN W.P.NO.15609/2021:

BETWEEN:

SHRI.THIRTHA S/O HALAGEGOWDA,
AGED ABOUT 39 YEARS,
R/O HASAGNOORU VILLAGE,
ALUR TALUKU, HASSAN DISTRICT.
PRESENT ADDRESS: KARIGODANAHALLI VILLAGE,.
KUNDUR HOBLI, ALUR TALUK,
HASSAN DISTRICT.
                                       ...PETITIONER
(BY SRI. P G YATNAL, ADVOCATE)

AND:

1. STATE OF KARNATAKA,
   DEPARTMENT OF REVENUE,
   M. S. BUILDING,
   BANGALORE-560 001.
   REP BY ITS SECRETARY.

2. THE DEPUTY COMMISSIONER,
   HASSAN DISTRICT-573 214.

3. THE TAHASILDAR
   BELUR TALUK,
   HASSAN DISTRICT-573 115.

4. SPECIAL LAND ACQUISITON OFFICER
   FOR HEMAVATHI CANAL PROJECT,
   HASSAN-573 214.
                          11



5. THE COMMISSIONER FOR REHABILITAION
   AND RESETTLEMENT AND EX OFFICIO
   SECRETARY TO THE GOVERNMENT
   DEPARTMENT OF REVENUE,
   VIDHAN SOUDHA, BENGALURU-560 001.
                                     ... RESPONDENTS
(BY SRI. VINOD KUMAR M, AGA)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DATED 03.10.2019 PASSED BY THE R2
PRODUCED AS ANNEXURE-C SO FAR AS PETITIONER IS
CONCERNED AND ETC.,

IN W.P.NO.15610/2021:

BETWEEN:

SHRI.JAGADEESHA
S/O LATE DYAVEGOWDA,
AGED ABOUT 51 YEARS,
R/O BALADAKALLU VILLAGE,
BELUR TALUK, HASSAN DISTRICT.
PRESENT ADDRESS: KARAGODANAHALLI VILLAGE,
KUNDUR HOBALI, ALUR TALUK,
HASSAN DISTRICT.
                                      ...PETITIONER
(BY SRI. P G YATNAL, ADVOCATE)

AND:

1. STATE OF KARNATAKA,
   DEPARTMENT OF REVENUE,
   M. S. BUILDING,
   BANGALORE-560 001.
   REP BY ITS SECRETARY.

2. THE DEPUTY COMMISSIONER,
   HASSAN DISTRICT-573 214.

3. THE TAHASILDAR
   BELUR TALUK, HASSAN DISTRICT-573 115.
                           12



4. THE SPECIAL LAND ACQUISITON OFFICER
   FOR HEMAVATHI CANAL PROJECT,
   HASSAN-573 214.

5. THE COMMISSIONER FOR REHABILITAION
   AND RESETTLEMENT AND EX OFFICIO
   SECRETARY TO THE GOVERNMENT
   DEPARTMENT OF REVENUE,
   VIDHAN SOUDHA, BENGALURU-560 001.
                                     ... RESPONDENTS
(BY SRI. VINOD KUMAR M, AGA)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DATED 03.10.2019 PASSED BY THE R2
PRODUCED AS ANNEXURE-C SO FAR AS PETITIONER IS
CONCERNED AND ALLOW THE WRIT PETITION.

IN W.P.NO.15641/2021:

BETWEEN:

SMT.H N VANAJAKSHI
W/O VEDAMURTHY,
AGED ABOUT 49 YEARS,
R/O AJAYA NILAYA, 6TH CROSS,
ADARSH NAGAR, HASSAN DISTRICT.
PRESENT ADDRESS: KARAGODANAHALLI VILLAGE,
KUNDUR HOBALI, ALUR TALUK,
HASSAN DISTRICT.
                                      ...PETITIONER
(BY SRI. P G YATNAL, ADVOCATE)

AND:

1. STATE OF KARNATAKA,
   DEPARTMENT OF REVENUE,
   M. S. BUILDING, BANGALORE-560 001.
   REP BY ITS SECRETARY.

2. THE DEPUTY COMMISSIONER,
   HASSAN DISTRICT-573 214.
                           13



3. THE TAHASILDAR
   BELUR TALUK,
   HASSAN DISTRICT-573 115.

4. THE SPECIAL LAND ACQUISITON OFFICER
   FOR HEMAVATHI CANAL PROJECT,
   HASSAN-573 214.

5. THE COMMISSIONER FOR REHABILITAION
   AND RESETTLEMENT AND EX OFFICIO
   SECRETARY TO THE GOVERNMENT
   DEPARTMENT OF REVENUE,
   VIDHAN SOUDHA, BENGALURU-560 001.
                                     ... RESPONDENTS
(BY SRI. VINOD KUMAR M, AGA)

      THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DATED 03.10.2019 LND(2)788/2016-17
DATED 03.10.2019 PASSED BY THE R2 PRODUCED AS
ANNEXURE-C SO FAR AS PETITIONER IS CONCERNED AND
ETC.,

IN W.P.NO.16834/2021:

BETWEEN:
CHANDRASHETTY
S/O LATE RANGASHETTY,
AGED ABOUT 53 YEARS,
R/O H HOSAHALLI VILLAGE,
KASABA HOBLI, BELUR TALUKU,
HASSAN DISTRICT.
PRESENT ADDRESS:
GOBBALIKAVALU VILLAGE,
KONANURU HOBALI,
ARAKALGUDU TALUK,
DISTRICT HASSAN.
                                         ...PETITIONER
(BY SRI. P G YATNAL, ADVOCATE)
                          14



AND:

1. STATE OF KARNATAKA,
   DEPARTMENT OF REVENUE,
   M. S. BUILDING,
   BANGALORE-560 001.
   REP BY ITS SECRETARY.

2. THE DEPUTY COMMISSIONER,
   HASSAN DISTRICT-573 214.

3. THE TAHASILDAR
   BELUR TALUK, HASSAN DISTRICT-573 115.

4. THE SPECIAL LAND ACQUISITON OFFICER
   FOR HEMAVATHI RESERVOIR PROJECT,
   HASSAN-573 214.

5. THE COMMISSIONER FOR REHABILITAION
   AND RESETTLEMENT AND EX OFFICIO
   SECRETARY TO THE GOVERNMENT
   DEPARTMENT OF REVENUE,
   VIDHAN SOUDHA, BENGALURU-560 001.
                                     ... RESPONDENTS
(BY SRI. VINOD KUMAR M, AGA)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER NO.LND(2) 788/2016-17 DATED 03.10.2019
PASSED BY THE R2 PRODUCED VIDE ANNEXURE-C SO FAR AS
PETITIONER IS CONCERNED AND ETC.,

IN W.P.NO.16870/2021:

BETWEEN:

SHITARAMU
S/O LATE THIMMASETTY,
AGED ABOUT 44 YEARS,
R/O CHUNGANAHALLI VILLAGE,
AREHALLI HOBALI, BELUR TALUKU,
HASSAN DISTRICT.
                           15




PRESENT ADDRESS:
GOBBALIKAVALU VILLAGE,
KONANURU HOBALI,
ARAKALGUDU TALUK,
DISTRICT HASSAN.
                                         ...PETITIONER
(BY SRI. P G YATNAL, ADVOCATE)

AND:

1. STATE OF KARNATAKA,
   DEPARTMENT OF REVENUE,
   M. S. BUILDING,
   BANGALORE-560 001.
   REP BY ITS SECRETARY.

2. THE DEPUTY COMMISSIONER,
   HASSAN DISTRICT-573 214.

3. THE TAHASILDAR
   BELUR TALUK,
   HASSAN DISTRICT-573 115.

4. THE SPECIAL LAND ACQUISITON OFFICER
   FOR YAGACHI RESERVOIR PROJECT,
   HASSAN-573 214.

5. THE COMMISSIONER FOR REHABILITAION
   AND RESETTLEMENT AND EX OFFICIO
   SECRETARY TO THE GOVERNMENT
   DEPARTMENT OF REVENUE,
   VIDHAN SOUDHA,
   BENGALURU-560 001.
                                     ... RESPONDENTS
(BY SRI. VINOD KUMAR M, AGA)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DATED 03.10.2019 PASSED BY THE R2
PRODUCED AS ANNEXURE-C SO FAR AS PETITIONER IS
CONCERNED AND ETC.,
                          16



IN W.P.NO.18769/2021:

BETWEEN:

BOREGOWDA
S/O LATE JAVAREGOWDA,
AGED ABOUT 68 YEARS,
(BENEFIT OF SENIOR CITIZEN NOT CLAIMED)
R/O CHUGANAHALLI VILLAGE, AREHALLI HOBALI,
BELUR TALUK, HASSAN DISTRICT.
PRESENTLY RESIDING:GABBALLI VILLAGE,
KONANURU HOBALI,
ARAKALGUDU TALUK, DISTRICT HASSAN.
                                        ...PETITIONER
(BY SRI. P G YATNAL, ADVOCATE)

AND:

1. STATE OF KARNATAKA,
   DEPARTMENT OF REVENUE,
   M. S. BUILDING,
   BANGALORE-560 001.
   REP BY ITS SECRETARY.

2. THE DEPUTY COMMISSIONER,
   HASSAN DISTRICT-573 214.

3. THE TAHASILDAR
   BELUR TALUK,
   HASSAN DISTRICT-573 115.

4. THE SPECIAL LAND ACQUISITON OFFICER
   FOR HEMAVATHI RESERVOIR PROJECT,
   HASSAN-573 214.

5. THE COMMISSIONER FOR REHABILITAION
   AND RESETTLEMENT AND EX OFFICIO
   SECRETARY TO THE GOVERNMENT
   DEPARTMENT OF REVENUE,
   VIDHAN SOUDHA, BENGALURU-560 001.
                                     ... RESPONDENTS
(BY SRI. VINOD KUMAR M, AGA)
                           17



      THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASHING      ORDER    NO.LND(2)788/2016-17    DATED
03.10.2019 PASSED BY THE 2ND RESPONDENT PRODUCED AS
ANNEXURE-C SO FAR AS PETITIONER IS CONCERNED AND
ETC.,

IN W.P.NO.18854/2021:

BETWEEN:

SMT.RATNAMMA,
W/O CHANDREGOWDA,
AGED ABOUT 71 YEARS,
(BENEFIT OF SENIOR CITIZEN NOT CLAIMED)
R/O BETTADAKESAVI VILLAGE, AREHALLI HOBALI,
BELUR TALUKU, HASSAN DISTRICT.
PRESENT ADDRESS: ANEMARANAHALLI VILLAGE,
BELAWADI HOBALI, ARAKALGUDU TALUKU,
HASANA DISTRICT.
                                        ...PETITIONER
(BY SRI. P G YATNAL, ADVOCATE)

AND:

1. STATE OF KARNATAKA,
   DEPARTMENT OF REVENUE,
   M. S. BUILDING, BANGALORE-560 001.
   REP BY ITS SECRETARY.

2. THE DEPUTY COMMISSIONER,
   HASSAN DISTRICT-573 214.

3. THE TAHASILDAR
   BELUR TALUK, HASSAN DISTRICT-573 115.

4. THE SPECIAL LAND ACQUISITON OFFICER
   FOR HEMAVATHI RESERVOIR PROJECT,
   HASSAN-573 214.

5. THE COMMISSIONER FOR REHABILITAION
   AND RESETTLEMENT AND EX OFFICIO
                              18



  SECRETARY TO THE GOVERNMENT
  DEPARTMENT OF REVENUE,
  VIDHAN SOUDHA,
  BENGALURU-560 001.
                                        ... RESPONDENTS
(BY SRI. B V KRISHNA, AGA)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DATED 03.10.2019 PASSED BY THE R2
PRODUCED AS ANNEXURE-C SO FAR AS PETITIONER IS
CONCERNED AND ETC.,

IN W.P.NO.19695/2021:

BETWEEN:

RANGEGOWDA
S/O LATE ANNEGOWDA,
AGED ABOUT 64 YEARS,
(BENEFIT OF SENIOR CITIZEN NOT CLAIMED)
R/O AGALAHATTI VILLAGE, HANUBALU HOBALI,
SAKALESHPUR TALUKU,HASSAN DISTRICT.
PRESENT ADDRESS:APPAGOWDANAHALLI VILLAGE,
KUNDUR HOBALI, ALUR TALUKU,
HASSAN DISTRICT.
                                         ...PETITIONER
(BY SRI. P G YATNAL, ADVOCATE)

AND:

1. STATE OF KARNATAKA,
   DEPARTMENT OF REVENUE,
   M. S. BUILDING, BANGALORE-560 001.
   REP BY ITS SECRETARY.

2. THE DEPUTY COMMISSIONER,
   HASSAN DISTRICT-573 214.

3. THE TAHASILDAR
   SAKALESHPURA TALUK,
   HASSAN DISTRICT-573 115.
                           19



4. THE SPECIAL LAND ACQUISITON OFFICER
   FOR HEMAVATHI RESERVOIR PROJECT,
   HASSAN-573 214.

5. THE COMMISSIONER FOR REHABILITAION
   AND RESETTLEMENT AND EX OFFICIO
   SECRETARY TO THE GOVERNMENT
   DEPARTMENT OF REVENUE,
   VIDHAN SOUDHA,
   BENGALURU-560 001.
                                     ... RESPONDENTS
(BY SRI. B V KRISHNA, AGA)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DATED 03.10.2019 PASSED BY THE R2
PRODUCED AS ANNEXURE-C SO FAR AS PETITIONER IS
CONCERNED AND ETC.,

IN W.P.NO.19717/2021:

BETWEEN:

NAGANAIK
S/O LATE CHANNANAIK,
AGED ABOUT 61 YEARS,
R/O MATTIHALLI VILLAGE,
AREHALLI HOBALI, BELURU TALUK,
HASSAN DISTRICT.
PRESENT ADDRESS: KARAGAD VILLAGE,
KASABA HOBLI, BELUR TALUK,
HASSAN DISTRICT.
                                         ...PETITIONER
(BY SRI. P G YATNAL, ADVOCATE)

AND:

1. STATE OF KARNATAKA,
   DEPARTMENT OF REVENUE,
   M. S. BUILDING,
   BANGALORE-560 001.
   REP BY ITS SECRETARY.
                           20



2. THE DEPUTY COMMISSIONER,
   HASSAN DISTRICT-573 214.

3. THE TAHASILDAR
   BELUR TALUK,
   HASSAN DISTRICT-573 115.

4. THE SPECIAL LAND ACQUISITON OFFICER
   FOR HEMAVATHI RESERVOIR PROJECT,
   HASSAN-573 214.

5. THE COMMISSIONER FOR REHABILITAION
   AND RESETTLEMENT AND EX-OFFICIO
   SECRETARY TO THE GOVERNMENT
   DEPARTMENT OF REVENUE,
   VIDHAN SOUDHA,
   BENGALURU-560 001.
                                     ... RESPONDENTS
(BY SRI. B V KRISHNA, AGA)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DATED 03.10.2019 PASSED BY THE R2
PRODUCED AS ANNEXURE-C SO FAR AS PETITIONER IS
CONCERNED AND ETC.,

IN W.P.NO.19744/2021:

BETWEEN:

NAGARATNA N R,
W/O LATE MANJEGOWDA,
AGED ABOUT 38 YEARS,
R/O KARIKIHALLI VILLAGE,
KASABA HOBALI,
BELUR TALUKU, HASSAN DISTRICT.
PRESENT ADDRESS:
SIDLHOSAHALLI VILLAGE,
KATTAY HOBALI, HASSAN TALUKU,
HASSAN DISTRICT.
                                         ...PETITIONER
(BY SRI. P G YATNAL, ADVOCATE)
                           21



AND:

1. STATE OF KARNATAKA,
   DEPARTMENT OF REVENUE,
   M. S. BUILDING, BANGALORE-560 001.
   REP BY ITS SECRETARY.

2. THE DEPUTY COMMISSIONER,
   HASSAN DISTRICT-573 214.

3. THE TAHASILDAR
   BELUR TALUK,
   HASSAN DISTRICT-573 115.

4. THE SPECIAL LAND ACQUISITON OFFICER
   FOR HEMAVATHI RESERVOIR PROJECT,
   HASSAN-573 214.

5. THE COMMISSIONER FOR REHABILITAION
   AND RESETTLEMENT AND EX OFFICIO
   SECRETARY TO THE GOVERNMENT
   DEPARTMENT OF REVENUE,
   VIDHAN SOUDHA, BENGALURU-560 001.
                                     ... RESPONDENTS
(BY SRI. B V KRISHNA, AGA)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DATED 03.10.2019 PASSED BY THE R2
PRODUCED AS ANNEXURE-C SO FAR AS PETITIONER IS
CONCERNED AND ETC.,

IN W.P.NO.19746/2021:

BETWEEN:

1. SHRI.SRINIVASA
   S/O LATE SHANKAREGOWDA,
   AGED ABOUT 45 YEARS,
   R/O JAMBHARDHI VILLAGE,
   SAKALESHPUR TALUK, HASSAN DISTRICT,
   PRESENT ADDRESS: PADUMANAHALLI VILLAGE,
                          22



  KATTAYA HOBALI, HASSAN TALUKU,
  HASSAN DISTRICT.

2. SHRI.SIDDEGOWDA
   S/O LATE NINGEGOWDA,
   AGED ABOUT 54 YEARS,
   R/O JAMBHARDHI VILLAGE,
   SAKALESHPUR TALUK, HASSAN DISTRICT,
   PRESENT ADDRESS: CHOUDALLI VILLAGE,
   KATTAYA HOBALI, HASSAN TALUKU,
   HASSAN DISTRICT.

3. SMT.SHOBHA
   W/O MANJUNATH,
   AGED ABOUT 36 YEARS,
   R/O JAMBHARDHI VILLAGE,
   SAKALESHPUR TALUK, HASSAN DISTRICT,
   PRESENT ADDRESS: JODIBIKANALLI VILLAGE,
   KATTAYA HOBALI, HASSAN TALUKU,
   HASSAN DISTRICT.
                                       ...PETITIONERS
(BY SRI. P G YATNAL, ADVOCATE)

AND:

1. STATE OF KARNATAKA,
   DEPARTMENT OF REVENUE,
   M. S. BUILDING,
   BANGALORE-560 001.
   REP BY ITS SECRETARY.

2. THE DEPUTY COMMISSIONER,
   HASSAN DISTRICT-573 214.

3. THE TAHASILDAR, SAKALESHPURA,
   SAKALESHPURA TALUK,
   HASSAN DISTRICT-573 115.

4. THE SPECIAL LAND ACQUISITON OFFICER
   FOR HEMAVATHI CANAL PROJECT,
   HASSAN-573 214.
                           23



5. THE COMMISSIONER FOR REHABILITAION
   AND RESETTLEMENT AND EX OFFICIO
   SECRETARY TO THE GOVERNMENT
   DEPARTMENT OF REVENUE,
   VIDHAN SOUDHA, BENGALURU-560 001.
                                     ... RESPONDENTS
(BY SRI. B V KRISHNA, AGA)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DATED 03.10.2019 PASSED BY THE R2
PRODUCED AS ANNEXURE-C SO FAR AS PETITIONER IS
CONCERNED AND ETC.,

IN W.P.NO.21477/2021:

BETWEEN:

NANJAIAH
S/O LATE SUBBAIAH,
AGED ABOUT 47 YEARS,
R/O KYAMANALLI VILLAGE,
HANABALU HOBALI,
SAKALESHPUR TALUKU, HASSAN DISTRICT.
PRESENT ADDRESS: BACHANAHALLI VILLAGE,
KASABA HOBALI, ALURU TALUKU,
DISTRICT HASSAN.
                                           ...PETITIONER
(BY SRI. P G YATNAL, ADVOCATE)

AND:

1. STATE OF KARNATAKA,
   DEPARTMENT OF REVENUE,
   M. S. BUILDING, BANGALORE-560 001.
   REP BY ITS SECRETARY.

2. THE DEPUTY COMMISSIONER,
   HASSAN DISTRICT-573 214.

3. THE TAHASILDAR
   BELUR TALUK, HASSAN DISTRICT-573 115.
                           24



4. SPECIAL LAND ACQUISITON OFFICER
   FOR HEMAVATHI RESERVOIR PROJECT,
   HASSAN-573 214.

5. THE COMMISSIONER FOR REHABILITAION
   AND RESETTLEMENT AND EX OFFICIO
   SECRETARY TO THE GOVERNMENT
   DEPARTMENT OF REVENUE,
   VIDHAN SOUDHA,
   BENGALURU-560 001.
                                     ... RESPONDENTS
(BY SRI. B V KRISHNA, AGA)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DATED 03.10.2019 PASSED BY THE R2
PRODUCED AS ANNEXURE-C SO FAR AS PETITIONER IS
CONCERNED AND ETC.,

IN W.P.NO.21502/2021:

BETWEEN:

1. SHRI.CHIRAG D U,
   S/O D B UPENDRA,
   AGED ABOUT 23 YEARS,
   R/O KOGARAVALLI VILLAGE,
   SAKALESHPURA TALUKU,
   HASSAN DISTRICT,
   PRESENT ADDRESS:
   DEVELADAKERE VILLAGE,
   HANBAL HOBLI, ALUR TALUK,
   HASSAN DISTRICT.

2. SHRI.PARAMESHA
   S/O RANGEGOWDA,
   AGED ABOUT 49 YEARS,
   R/O KARIGODANAHALLI VILLAGE,
   ALUR TALUKU,
   HASSAN DISTRICT.
                                      ...PETITIONERS
(BY SRI. P G YATNAL, ADVOCATE)
                           25



AND:

1. STATE OF KARNATAKA,
   DEPARTMENT OF REVENUE,
   M. S. BUILDING, BANGALORE-560 001.
   REP BY ITS SECRETARY.

2. THE DEPUTY COMMISSIONER,
   HASSAN DISTRICT-573 214.

3. THE TAHASILDAR
   SAKALESHPURA TALUK,
   HASSAN DISTRICT-573 115.

4. THE SPECIAL LAND ACQUISITON OFFICER
   FOR HEMAVATHI CANAL PROJECT,
   HASSAN-573 214.

5. THE COMMISSIONER FOR REHABILITAION
   AND RESETTLEMENT AND EX OFFICIO
   SECRETARY TO THE GOVERNMENT
   DEPARTMENT OF REVENUE,
   VIDHAN SOUDHA, BENGALURU-560 001.
                                     ... RESPONDENTS
(BY SRI. VINOD KUMAR M, AGA)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DATED 03.10.2019 PASSED BY THE R2
PRODUCED AS ANNEXURE-C SO FAR AS PETITIONER IS
CONCERNED AND ALLOW THE WRIT PETITION.

IN W.P.NO.21560/2021:

BETWEEN:

1. SHRI.CHIRAG D U,
   S/O D B UPENDRA,
   AGED ABOUT 23 YEARS,
   R/O KOGARAVALLI VILLAGE,
   SAKALESHPURA TALUKU,
   HASSAN DISTRICT,
                           26



  PRESENT ADDRESS:DEVELADAKERE VILLAGE,
  HANBAL HOBLI, ALUR TALUK,
  HASSAN DISTRICT.

2. SHRI.DASEGOWDA
   S/O PATEL VENKATEGOWDA,
   R/O KARIGODANAHALLI VILLAGE,
   ALURU TALUKU, HASSAN DISTRICT.
                                         ...PETITIONERS
(BY SRI. P G YATNAL, ADVOCATE)
AND:

1. STATE OF KARNATAKA,
   DEPARTMENT OF REVENUE,
   M. S. BUILDING,
   BANGALORE-560 001.
   REP BY ITS SECRETARY.

2. THE DEPUTY COMMISSIONER,
   HASSAN DISTRICT-573 214.

3. THE TAHASILDAR
   SAKALESHPURA TALUK,
   HASSAN DISTRICT-573 115.

4. THE SPECIAL LAND ACQUISITON OFFICER
   FOR HEMAVATHI CANAL PROJECT,
   HASSAN-573 214.

5. THE COMMISSIONER FOR REHABILITAION
   AND RESETTLEMENT AND EX OFFICIO
   SECRETARY TO THE GOVERNMENT
   DEPARTMENT OF REVENUE,
   VIDHAN SOUDHA,
   BENGALURU-560 001.
                                     ... RESPONDENTS
(BY SRI. B V KRISHNA, AGA)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DATED 03.10.2019 PASSED BY THE R2
                           27



PRODUCED AS ANNEXURE-C SO FAR AS PETITIONER IS
CONCERNED AND ALLOW THE WRIT PETITION.

IN W.P.NO.21572/2021:

BETWEEN:

SHRI.IREGOWDA
S/O LATE NINGEGOWDA,
AGED ABOUT 55 YEARS,
R/AT HERURU VILLAGE, YASALURU HOBALI,
SAKALESHPUR TALUKU, HASSAN DISTRICT.
                                         ...PETITIONER
(BY SRI. P G YATNAL, ADVOCATE)

AND:

1. STATE OF KARNATAKA,
   DEPARTMENT OF REVENUE,
   M. S. BUILDING,
   BANGALORE-560 001.
   REP BY ITS SECRETARY.

2. THE DEPUTY COMMISSIONER,
   HASSAN DISTRICT-573 214.

3. THE TAHASILDAR, SAKALESHPURA,
   SAKALESHPURA TALUK,
   HASSAN DISTRICT-573 115.

4. THE SPECIAL LAND ACQUISITON OFFICER
   FOR HEMAVATHI RESERVOIR PROJECT,
   HASSAN-573 214.

5. THE COMMISSIONER FOR REHABILITAION
   AND RESETTLEMENT AND EX OFFICIO
   SECRETARY TO THE GOVERNMENT
   DEPARTMENT OF REVENUE,
   VIDHAN SOUDHA,
   BENGALURU-560 001.
                                     ... RESPONDENTS
(BY SRI. B V KRISHNA, AGA)
                           28



    THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DATED 03.10.2019 PASSED BY THE R2
PRODUCED AS ANNEXURE-C SO FAR AS PETITIONER IS
CONCERNED AND ETC.,

IN W.P.NO.21575/2021:

BETWEEN:

JAGADISH S/O CHANNEGOWDA,
AGED ABOUT 46 YEARS,
R/O DARIKONGALALE VILLAGE,
MALLIPATANA HOBLI,
ARKALAGODU TALUK, HASSAN DISTRICT.
REPRESENTED BY GPA HOLDER,
P M IBRAHIM S/O P S MOHINUDDIN KUNNA,
AGED ABOUT 60 YEARS
(BENEFIT OF SENIOR CITIZEN NOT CLAIMED),
R/O DODDAKALLURU VILLAGE,
SAKALESHPUR TALUK, HASSAN DISTRICT.
PRESENT ADDRESS: ALL NAWAFAL, 1-80/2,
NATIKALLU, MANJNADI VILLAGE ASALIGOLI HOBALI,
MANGALORE TALUK, D K DISTRICT.
                                         ...PETITIONER
(BY SRI. P G YATNAL, ADVOCATE)

AND:

1. STATE OF KARNATAKA,
   DEPARTMENT OF REVENUE,
   M. S. BUILDING, BANGALORE-560 001.
   REP BY ITS SECRETARY.

2. THE DEPUTY COMMISSIONER,
   HASSAN DISTRICT-573 214.

3. THE TAHASILDAR
   SAKALESHPURA TALUK,
   HASSAN DISTRICT-573 115.

4. THE SPECIAL LAND ACQUISITON OFFICER
   FOR HEMAVATHI RESERVOIR PROJECT,
                           29



  HASSAN-573 214.

5. THE COMMISSIONER FOR REHABILITAION
   AND RESETTLEMENT AND EX OFFICIO
   SECRETARY TO THE GOVERNMENT
   DEPARTMENT OF REVENUE,
   VIDHAN SOUDHA, BENGALURU-560 001.
                                     ... RESPONDENTS
(BY SMT.RASHMI PATEL,HCGP)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE ORDER DATED 03.10.2019 PASSED BY THE
RESPONDENT PRODUCED AS ANNEXURE-C SO FAR AS
PETITIONER IS CONCERNED AND ALLOW THE WRIT
PETITION.

IN W.P.NO.21576/2021:

BETWEEN:

SHRI.MALLESHGOWDA
S/O LAET HONNEGOWDA,
AGED ABOUT 57 YEARS,
R/O HAMBARDI VILLAGE,
SAKALESHPUR TALUKU, HASSAN DISTRICT,
PRESENT ADDRESS: SINGAPUR VILLAGE,
PALYA HOBALI, ALUR TALUKU,
HASSAN DISTRICT.
                                       ...PETITIONER
(BY SRI. P G YATNAL, ADVOCATE)

AND:

1. STATE OF KARNATAKA,
   DEPARTMENT OF REVENUE,
   M. S. BUILDING,
   BANGALORE-560 001.
   REP BY ITS SECRETARY.

2. THE DEPUTY COMMISSIONER,
   HASSAN DISTRICT-573 214.
                           30



3. THE TAHASILDAR, SAKALESHPURA,
   SAKALESHPURA TALUK,
   HASSAN DISTRICT-573 115.

4. THE SPECIAL LAND ACQUISITON OFFICER
   FOR HEMAVATHI RESERVOIR PROJECT,
   HASSAN-573 214.

5. THE COMMISSIONER FOR REHABILITAION
   AND RESETTLEMENT AND EX OFFICIO
   SECRETARY TO THE GOVERNMENT
   DEPARTMENT OF REVENUE,
   VIDHAN SOUDHA, BENGALURU-560 001.
                                     ... RESPONDENTS
(BY SMT.RASHMI PATEL, HCGP)

      THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DATED 03.10.2019 PASSED BY THE R2 VIDE
ANNEXURE-C SO FAR AS PETITIONER IS CONCERNED AND
ETC.,

IN W.P.NO.21577/2021:

BETWEEN:

SHRI.GOVINDEGOWDA
S/O VENKATEGOWDA,
AGED ABOUT 73 YEARS,
(BENEFIT OF SENIOR CITIZEN NOT CLAIMED)
R/AT AREKERE VILLAGE, KASABA HOBALI,
SAKALESHAPUR TALUK, HASSAN DISTRICT.
PRESENT ADDRESS: R/O KARIGODANAHALLI,
ALUR TALUK, HASSAN DISTRICT.
                                          ...PETITIONER
(BY SRI. P G YATNAL, ADVOCATE)

AND:

1. STATE OF KARNATAKA,
   DEPARTMENT OF REVENUE,
   M. S. BUILDING, BANGALORE-560 001.
   REP BY ITS SECRETARY.
                           31



2. THE DEPUTY COMMISSIONER,
   HASSAN DISTRICT-573 214.

3. THE TAHASILDAR, SAKALESHPURA,
   SAKALESHPURA TALUK,
   HASSAN DISTRICT-573 115.

4. THE SPECIAL LAND ACQUISITON OFFICER
   FOR HEMAVATHI RESERVOIR PROJECT,
   HASSAN-573 214.

5. THE COMMISSIONER FOR REHABILITAION
   AND RESETTLEMENT AND EX OFFICIO
   SECRETARY TO THE GOVERNMENT
   DEPARTMENT OF REVENUE,
   VIDHAN SOUDHA,
   BENGALURU-560 001.
                                     ... RESPONDENTS
(BY SMT.RASHMI PATEL, HCGP)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DATED 03.10.2019 PASSED BY THE R2
PRODUCED AS ANNEXURE-C SO FAR AS PETITIONER IS
CONCERNED AND ETC.,

IN W.P.NO.21583/2021:

BETWEEN:

A N LAKSHMEGOWDA
S/O NINGEGOWDA,
AGED ABOUT 64 YEARS,
R/O HEGGADDE VILLAGE, HANABALU HOBALI,
SAKALESHPUR TALUKU, HASSAN DISTRICT.
PRESENT ADDRESS,
PADUVANAHALLI VILLAGE,
DANDIGANAHALLI HOBALI,
CHANNARAYAPATTANA TALUKU,
DISTRICT HASSAN.
                                         ...PETITIONER
(BY SRI. P G YATNAL, ADVOCATE)
                           32



AND:

1. STATE OF KARNATAKA,
   DEPARTMENT OF REVENUE,
   M. S. BUILDING, BANGALORE-560 001.
   REP BY ITS SECRETARY.

2. THE DEPUTY COMMISSIONER,
   HASSAN DISTRICT-573 214.

3. THE TAHASILDAR, SAKALESHPURA,
   SAKALESHPURA TALUK,
   HASSAN DISTRICT-573 115.

4. THE SPECIAL LAND ACQUISITON OFFICER
   FOR HEMAVATHI RESERVOIR PROJECT,
   HASSAN-573 214.

5. THE COMMISSIONER FOR REHABILITAION
   AND RESETTLEMENT AND EX OFFICIO
   SECRETARY TO THE GOVERNMENT
   DEPARTMENT OF REVENUE,
   VIDHAN SOUDHA,
   BENGALURU-560 001.
                                     ... RESPONDENTS
(BY SMT.RASHMI PATEL, HCGP)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH    THE    ORDER    NO.LND(2)788/2016-17 DATED
03.10.2019 PASSED BY THE R2 PRODUCED AS ANNEXURE-C
SO FAR AS PETITIONER IS CONCERNED AND ETC.,

IN W.P.NO.21640/2021:

BETWEEN:

1. PUTTASWAMIGOWDA H M,
   S/O LATE H B MALLEGOWDA,
   AGED ABOUT 58 YEARS,
   R/O IGOOR VILLAGE, YASLUR HOBALI,
   SAKALESHPUR TALUK, HASSAN DISTRICT.
                          33



2. SHRI. ANNEGOWDA,
   S/O RANGEGOWDA,
   AGED ABOUT 67 YEARS,
   (BENEFIT OF SNEIOR CITIZEN NOT CLAIMED)
   R/O KARIGODANAHALLI VILLAGE,
   ALUR TALUKU, HASSAN DISTRICT.
                                        ...PETITIONERS
(BY SRI. P G YATNAL, ADVOCATE)

AND:

1. STATE OF KARNATAKA,
   DEPARTMENT OF REVENUE,
   M. S. BUILDING,
   BANGALORE-560 001.
   REP BY ITS SECRETARY.

2. THE DEPUTY COMMISSIONER,
   HASSAN DISTRICT-573 214.

3. THE TAHASILDAR
   SAKALESHPURA TALUK,
   HASSAN DISTRICT-573 115.

4. THE SPECIAL LAND ACQUISITON OFFICER
   FOR HEMAVATHI RESERVOIR PROJECT,
   HASSAN-573 214.

5. THE COMMISSIONER FOR REHABILITAION
   AND RESETTLEMENT AND EX OFFICIO
   SECRETARY TO THE GOVERNMENT
   DEPARTMENT OF REVENUE,
   VIDHAN SOUDHA,
   BENGALURU-560 001.
                                     ... RESPONDENTS
(BY SMT.RASHMI PATEL, HCGP)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DATED 03.10.2019 PASSED BY THE R2
PRODUCED AS ANNEXURE-C SO FAR AS PETITIONER IS
CONCERNED AND ALLOW THE WRIT PETITION.
                           34



IN W.P.NO.21820/2021:

BETWEEN:

1. SHRI.I.A.UMESH,
   S/O LATE I R APPAJIGOWDA,
   AGED ABOUT 56 YEARS,
   R/O CHUNGANALLI VILLAGE,
   AREHALLI HOBALI, BELURU TALUKU,
   HASSAN DISTRICT.

2. SHRI.ANAND K C.
   S/O CHANDREGOWDA,
   AGED ABOUT 51 YEARS,
   R/O KADABGAL VILLAGE,
   ALUR TALUKU, HASSAN DISTRICT.
                                           ...PETITIONERS
(BY SRI. P G YATNAL, ADVOCATE)

AND:

1. STATE OF KARNATAKA,
   DEPARTMENT OF REVENUE,
   M. S. BUILDING, BANGALORE-560 001.
   REP BY ITS SECRETARY.

2. THE DEPUTY COMMISSIONER,
   HASSAN DISTRICT-573 214.

3. THE TAHASILDAR
   BELUR TALUK, HASSAN DISTRICT-573 115.

4. THE SPECIAL LAND ACQUISITON OFFICER
   FOR YAGACHI RESERVOIR PROJECT,
   HASSAN-573 214.

5. THE COMMISSIONER FOR REHABILITAION
   AND RESETTLEMENT AND EX OFFICIO
   SECRETARY TO THE GOVERNMENT
   DEPARTMENT OF REVENUE,
   VIDHAN SOUDHA, BENGALURU-560 001.
                                     ... RESPONDENTS
(BY SMT.RASHMI PATEL, HCGP)
                           35




      THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASHING     ORDER    NO.L.N.D.(2)788/2016-17  DATED
03.10.2019 PASSED BY THE 2ND RESPONDENT PRODUCED AS
ANNEXURE-C SO FAR AS PETITIONER IS CONCERNED AND
ETC.,

IN W.P.NO.23439/2021:

BETWEEN:

SMT.VIRAJAMMA
W/O LATE U S MALLAPPA,
AGED ABOUT 70 YEARS,
(BENEFIT OF SENIOR CITIZEN NOT CLAIMED)
R/O HEDDURGA VILLAE,
PALYA HOBALI, ALUR TALUKA,
HASSAN DISTRICT.
                                          ...PETITIONER
(BY SRI. P G YATNAL, ADVOCATE)

AND:

1. STATE OF KARNATAKA,
   DEPARTMENT OF REVENUE,
   M. S. BUILDING,
   BANGALORE-560 001.
   REP BY ITS SECRETARY.

2. THE DEPUTY COMMISSIONER,
   HASSAN DISTRICT-573 214.

3. THE TAHASILDAR
   SAKALESHPURA TALUK,
   HASSAN DISTRICT-573 115.

4. THE COMMISSIONER FOR REHABILITAION
   AND RESETTLEMENT AND EX OFFICIO
   SECRETARY TO THE GOVERNMENT
   DEPARTMENT OF REVENUE,
   VIDHAN SOUDHA,
                               36



  BENGALURU-560 001.

5. THE SPECIAL LAND ACQUISITON OFFICER
   FOR HEMAVATHI CANAL PROJECT,
   D C OFFICE BUILDING,
   HASSAN-573 214.

                                           ... RESPONDENTS
(BY SMT.RASHMI PATEL, HCGP)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DATED 21.06.2021 VIDE ANNEXURE-D
PASSED BY R5.

     THESE PETITIONS COMING ON FOR PRELIMINARY
HEARING THIS DAY, THE COURT MADE THE FOLLOWING:-

                         ORDER

In all these petitions, having substantially similar fact matrix the essential grievance of the petitioners is as to non-consideration of their representations wherein they seek to protect the land in question on the basis of alleged Grants. Learned counsel for the petitioners submits that already a Coordinate Bench of this Court in W.P.No.16759/2021 between KRISHNEGOWDA Vs. STATE OF KARNATAKA AND OTHERS, disposed off on 18.11.2021 has granted reprieve to the similarly circumstanced litigants and therefore, the same may be 37 extended to his clients also, there being no repugnant circumstances.

2. After service of notice, the respondents having entered appearance through the learned AGA vehemently oppose the petitions contending that in the absence of demonstrable right to have the subject representations considered, petitioners cannot be granted writ remedy in constitutional jurisdiction. Having so contended, now he fairly agrees to instruct his clients to look into the grievance of petitions in the light of the Coordinate Bench decision, supra and in accordance with law. This is appreciable.

In the above circumstances, all these petitions are disposed off. The answering respondents shall consider the representations of petitioners in accordance with law and inform them result of such consideration individually till this exercise is done, the possession of petitioners in respect of subject properties shall not be disturbed. 38

It is open to the answering respondents to solicit any information/documents from the side of petitioners as are necessary for consideration of the subject representations. However, in the guise of such solicitation, no delay shall be brooked.

All contentions are kept open.

Costs made easy.

Sd/-

JUDGE Bsv