Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 174 in Police Regulations, Bengal , 1943 174. Personal descriptions. [§ 12, Act V, 1861]. - Personal descriptions shall invariably be recorded in all police documents in accordance with the form and instructions given in Appendix X so far as the necessary particulars can be collected.
