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[Cites 1, Cited by 6]

Himachal Pradesh High Court

Boby Mehta & Ors. vs . Uoi & Ors. on 16 March, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Boby Mehta & Ors. Vs. UOI & Ors.

.

CWP No. 1438/2022

16.03.2022 Present: Mr. Abhishek Dulta & Mr. Vishal Verma, Advocates, for the petitioners.

Mr. Balram Sharma, ASGI, for the respondents.

Notice. Mr. Balram Sharma, learned Assistant Solicitor General of India, appears and waives service of notice on date of hearing.

r to behalf of the respondents. Reply be filed well before the next List on 12.04.2022.

( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge 16th March, 2022(Rohit/vs) ::: Downloaded on - 16/03/2022 20:14:20 :::CIS