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[Cites 0, Cited by 1] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(1) in The Bombay Secondary School Certificate Examination Act, 1948

(1)The Board shall have a Secretary who shall be appointed by the [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government.