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[Cites 0, Cited by 0] [Section 245] [Entire Act]

State of Goa - Subsection

Section 245(d) in The Goa Panchayat Raj Act, 1994

(d)any investigation, legal proceedings or remedy in respect of such right, privilege, obligations, liability, forfeiture or punishment as aforesaid and any such investigation, legal proceeding or remedy may be instituted, continued or enforced, and any such penalty, forfeiture or punishment may be imposed as if this Act had not been passed: