Section 13(2)(b) in Kerala Panchayat Raj (Issue of Licence to Factories, Trades, Entrepreneurship activities and other services) Rules, 1996

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

(b)restrict the noise or vibration by prohibiting the works in the factory, workshop or workplace between 9.30 in the night and 5.30 in the morning.

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