Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Telangana - Subsection Section 11(3) in Telangana Intoxicating Liquors (Prohibition of Advertisements) Act, 1978 (3)Any such rule may provide that any breach or contravention thereof shall be punished with fine which may extend to fifty rupees.
