Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10B] [Entire Act] State of Tamilnadu - Subsection Section 10B(3) in Tamil Nadu Motor Vehicles Taxation Act, 1974 (3)A notification under sub-section (1) may be issued so as to have retrospective effect from a date not earlier than the 1st April 1978.
