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Madhya Pradesh High Court

Dr. Honey Shukla vs Medical Education Department on 12 April, 2023

Author: Pranay Verma

Bench: Pranay Verma

                                           1
              IN         THE   HIGH COURT OF MADHYA PRADESH
                                     AT INDORE
                                         BEFORE
                           HON'BLE SHRI JUSTICE PRANAY VERMA
                                  ON THE 12 th OF APRIL, 2023
                                WRIT PETITION No. 4547 of 2019

             BETWEEN:-
             DR. HONEY SHUKLA W/O RAM ASHISH SHUKLA, R/O. 1,
             SHRI RAM NAGAR COLONY DHAR NAKA MHOW
             (MADHYA PRADESH)

                                                                    .....PETITIONER
             (BY SHRI P.S. KUSHWAH, ADVOCATE )

             AND
             1.      STATE OF MADHYA PRADESH THROUGH
                     PRINCIPAL SECRETARY, MEDICAL EDUCATION
                     DEPARTMEN, VALLABH BHAWAN, BHOPAL
                     (MADHYA PRADESH)

             2.      DIRECTOR MEDICAL EDUCATION DEPARTMENT,
                     6TH FLOOR, SATPURA BHAWAN, ARERA HILLS,
                     BHOPAL (MADHYA PRADESH)

             3.      CHIEF EXECUTING OFFICER AND PRINCIPAL
                     GOVERNMENT AUTONOMOUS DENTAL AND
                     MEDICAL   COLLEGE,   INDORE  (MADHYA
                     PRADESH)

             4.      DR. BHAVUK VANJA, OCCUPATION: ASSISTANT
                     PROFESSOR     (LECTURER)   ORAL     AND
                     MAXILLOFACIAL       SURGERY,       GOVT.
                     AUTONOMOUS      DENTAL   AND   MEDICAL
                     COLLAGE, INDORE (MADHYA PRADESH)

             5.      DR.   NEHA ASHISH     JAIN,  OCCUPATION:
                     ASSISTANT PROFESSOR (LECTURER) ORAL AND
                     MAXILLOFACIAL       SURGERY,       GOVT.
                     AUTONOMOUS     DENTAL     AND   MEDICAL
                     COLLAGE, INDORE (MADHYA PRADESH)
Signature Not Verified
Signed by: SHAILESH
MAHADEV SUKHDEVE                                                 .....RESPONDENTS
Signing time: 4/12/2023
4:47:11 PM       (BY SHRI UMESH GAJANKUSH, ADDL. ADV. GENERAL FOR
                                            2
               RESPONDENTS NO.1 TO 3/STATE )


                          This petition coming on for admission this day, th e court passed the
               following:
                                                       ORDER

Learned counsel for the petitioner pleads no instructions. The petition is consequently dismissed for want of prosecution.

(PRANAY VERMA) JUDGE SS/-

Signature Not Verified Signed by: SHAILESH MAHADEV SUKHDEVE Signing time: 4/12/2023 4:47:11 PM