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[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of Odisha - Subsection

Section 30(3)(b) in The Wild Life (Protection) (Orissa) Rules, 1974

(b)Every person so required to stop under Clause (a) shall stop when called upon to do so and shall produce the permit for inspection.