Supreme Court - Daily Orders
Agri, Market Comm, Palakol, Ap vs C.I.T., Rajahmundry, Ap on 11 July, 2014
Author: Anil R. Dave
Bench: Anil R. Dave
T ITEM NO.28 COURT NO.1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s). 9127/2014
(Arising out of impugned final judgment and order dated 20/04/2011 in
ITTA No. 116/2011 passed by the High Court Of A.P. At Hyderabad)
AGRI, MARKET COMM, PALAKOL, A.P. Petitioner(s)
VERSUS
C.I.T., RAJAHMUNDRY, A.P. Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 11/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON’BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. V. Sridhar Reddy, Adv.
Mr. V. N. Raghupathy ,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We are informed that a group of similar matters are listed today before the Bench of Hon’ble Anil R. Dave, J.
List this special leave petition before the Bench presided over by Hon’ble Anil R. Dave, J. on 18th July, 2014.
Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2014.07.12 12:14:14 IST Reason: (Neetu Khajuria) (Renu Diwan) Sr.P.A. Court Master T ITEM NO.28 COURT NO.1 SECTION IIIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s). 9127/2014 (Arising out of impugned final judgment and order dated 20/04/2011 in ITTA No. 116/2011 passed by the High Court Of A.P. At Hyderabad) AGRI, MARKET COMM, PALAKOL, A.P. Petitioner(s) VERSUS C.I.T., RAJAHMUNDRY, A.P. Respondent(s) (With appln. (s) for c/delay in filing SLP and office report) Date : 11/07/2014 This petition was called on for hearing today. CORAM :
HON’BLE THE CHIEF JUSTICE HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE HON’BLE MR. JUSTICE ROHINTON FALI NARIMAN For Petitioner(s) Mr. V. Sridhar Reddy, Adv.
Mr. V. N. Raghupathy ,Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R We are informed that a group of similar matters are listed today before the Bench of Hon’ble Anil R. Dave, J.
List this special leave petition before the Bench presided over by Hon’ble Anil R. Dave, J. on 18th July, 2014.
Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2014.07.12 12:14:14 IST Reason: (Neetu Khajuria) (Renu Diwan) Sr.P.A. Court Master