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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(cc) in The Chhattisgarh Co-Operative Societies Act, 1960

(cc)[ "Scheduled Castes" means the Scheduled Castes specified in relation to this State under Article 341 of the Constitution, of India; [Added by C.G. Act No. 6 of 2013, dated 13.2.2013.]