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[Cites 0, Cited by 0] [Section 203L(3)] [Section 203L] [Entire Act]

State of Haryana - Subsection

Section 203L(3)(b) in The Haryana Municipal Act, 1973

(b)grants, loans and financial assistance from the Central Government or State Government or from any other source which is deemed appropriate by the Government to be credited to the Fund;