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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Uttar Pradesh - Subsection

Section 60(1)(i) in The U.P. Factories Rules, 1950

(i)The main or service pipes shall be situated in the open air, and it shall contain only the following gases, separately or mixed at a pressure, namely, gas coke, oven gas, or producer gas, blast furnace gas, or gases other than air, used in their manufacture.