Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 363] [Entire Act]

State of Punjab - Subsection

Section 363(2) in The Punjab Municipal Act, 1999

(2)The line for the time being defined or redefined, shall be called the regular line of the street.