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[Cites 0, Cited by 4] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(1) in Gold (Control) Act, 1968

(1)Any Gold Control Officer authorised in this behalf by the Administrator may, if he has any reason to suspect that any provision of this Act has been, or is being, or is about to be, contravened, enter and search, at any reasonable time, any refinery or the business premises of a licensed dealer or a certified goldsmith.