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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(d) in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006

(d)"Committee" means a district level, taluk level or village level Committee, as the case may be, constituted under sub-section (1) of section 8 of the Act;