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[Cites 0, Cited by 0] [Section 17(4)] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(4)(ii) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(ii)it is his first term in office, continue to hold the office till the complete of the term of five years from the date of his appointment to that office.]