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State of Uttar Pradesh - Section

Section 20 in The U.P. Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2007

20. Procedure and Compliance with principles of natural justice:

- Subject to provisions of these regulations, the Forum and the Electricity Ombudsman shall be guided by the principles of natural justice and shall have powers to regulate their own procedure not inconsistent with these regulations.