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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(1)(h) in Tamil Nadu Apartment Ownership Act, 1994

(h)provisions as to the percentage of votes by the apartment owners which shall be determinative of whether to re-build, repair, restore, or sell the property in the event of damage or destruction of all or any part of the property;