Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 640B] [Entire Act] Union of India - Subsection Section 640B(1) in The Companies Act, 1956 (1)Every application made to the Central Government under section 259, 268, 269, 310 [or 311][shall be in such form as may be prescribed.
