Madhya Pradesh High Court
Meil Kbl (Jv) Through Shri G Aravinda ... vs Narmada Valley Development Authority ... on 24 October, 2017
THE HIGH COURT OF MADHYA PRADESH AA-40-2017 (MEIL KBL (JV) THROUGH SHRI G ARAVINDA REDDY Vs NARMADA VALLEY DEVELOPMENT AUTHORITY (NVDA)) 1 Indore, Dated : 24-10-2017 Shri Piyush Mathur, learned Senior Counsel with Shri Vijay Asudani and Shri Ishaan Chhaya, counsel for the appellant is permitted to supply a copy of memo of Appeal, enclosures and I.A. to Shri Vivek Patwa, learned counsel who normally appears for NVDA.
List tomorrow i.e. 25.10.2017 with liberty to mention for taking up the matter early if the need so arises.
(PRAKASH SHRIVASTAVA) JUDGE mk