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State of Tamilnadu - Section

Section 43 in Tamil Nadu Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff for Transmission/Distribution of Electricity Under MYT Framework) Regulations, 2009

43. Power to remove difficulties.

- If any difficulty arises in giving effect to any provisions of these Regulations, the Commission may, on it's own or otherwise, by general or specific order, make such provisions not inconsistent with the provisions of the Act, as may appear to be necessary for removing the difficulty.