Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Goa - Subsection

Section 15(i) in The City of Panaji Corporation Act, 2002

(i)has directly or indirectly any share or interest in any contract with, by or on behalf of the Corporation while owning such share or interest: