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[Cites 0, Cited by 4] [Article 356(1)] [Article 356] [Constitution]

Constitution Subarticle

Article 356(1)(c) in Constitution of India

(c)make such incidental and consequential provisions as appear to the President to be necessary or desirable for giving effect to the objects of the Proclamation, including provisions for suspending in whole or in part the operation of any provisions of this Constitution relating to any body or authority in the State: