Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(xii) in The Orissa Kendu Leaves Manual, 1973 (xii)He shall maintain all prescribed Registers and ensure maintenance of all Register/Returns at the level of phadies and submit extracts of them punctually to proper quarters.
