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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(2)(e) in The M.P. Sugarcane (Regulation of Supply and Purchase) Act, 1958

(e)the matters relating to the appointment and other conditions of service of inspectors to be appointed under Section 11 and their duties, powers and functions;