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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(3) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(3)Admission under the Scheme of Polytechnics for Persons with Disabilities (SP, PWD). -(a) The supernumerary seats in the colleges or institutions, under the Scheme of Polytechnics for Persons with Disabilities (SP, PWD), as shown in the Table below, shall be filled, on merit basis, namely:-Table
Sr. No. Name of colleges or institutions No. of Seats
01 Government Polytechnic, Ahmedabad, 25
02 Government Polytechnic for Girls, Ahmedabad, 25
03 Sir Bhavsinghji Polytechnic Institute,Bhavnagar, 21
04 Dr. S and S. S. Gandhy College of Engineeringand Technology, Surat. 25
Explanation. - "The Scheme of Polytechnics for Persons with Disabilities (SP, PWD)" means the centrally sponsored scheme framed in the year 2000, in accordance with the National Policy on Education -1986 and under the Persons with Disability Act -1995, by the Ministry of Human Resource Development, Government of India, for up gradation of Fifty selected polytechnics to integrate the Persons with Disabilities in the mainstream of Technical and Vocational Education. A candidate securing admission under the scheme is eligible to get financial assistance.
(b)The conditions contained in rule 7 shall, subject to which a candidate belonging to physically handicapped category may be given admission, also apply to the candidate belonging to physically handicapped category under the Scheme of Polytechnics for Persons with Disabilities (SP, PWD).