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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(13) in The M.P. Public Health Act, 1949

(13)"food" includes every article consumed or used for food or drink by man, other than drugs or water and any article which ordinarily enters into or is used in the composition or preparation of human food and also includes flavouring matters and condiments;