Andhra Pradesh High Court - Amravati
Nammi Satyanarayana, vs M/S.Bunyan Associates, on 29 July, 2020
Author: Battu Devanand
Bench: Battu Devanand
(SHOW CAUSE NOTICE BEFORE ADMISSION) IN THE HIGH COURT OF ANDHRA PRADESH: AT AMARAVAT! o c WEDNESDAY, THE TWENTY NINTH DAY OF JULY, TWO THOUSAND AND TWENTY ~-- PRESENT THE HON'BLE SRI JUSTICE BATTU DEVANAND ~« CIVIL REVISION PETITION No. 552 of 2020 ~ Between: Nammi Satyanarayana, S/o. Late Ramulu Petitioner/Plaintiff AND 1. Mis. Bunyan Associates, A Partnership Firm, Rep. by its Managing Partner, Anurag Bunyan, S/o. Augustin.B, H.No.10-3-22, Teachers Colony, East Maredpally, Secunderabad - 500 026, Telangana and HH.No.10-3-108, East Maredpally, Secunderabad - 500 026, Telangana and Branch Office, House No.8-1-1, Balajinagar, Siripuram, Visakhapatnam - 530 003. 2 Ranjeet Singh, S/o. Bhajan Singh, Plot No.73, Gruha Lakshmi Colony, Kakaguda, Secunderabad - 500 015, Telangana. 3. Supreeth Singh, S/o. Ranjeeth Singh, Plot No.73, Gruha Lakshmi Colony, Kakaguda, Secunderabad - 500 015, Telangana. 4. Deepak Samat, S/o. Arjun Das, Plot No.2, Suryanagar Colony, Karkhana, Secunderabad - 500 009; Telangana. -5, Vanarasi Ramakrishna, S/o. Radhakrishna, R/o.D.No.35-12-18, Dhanyam Pakala Veedhi, Magalavarapu peta, Rajahmundry - 533 101, East Godavari District. 6. Muppalia Venkateswara Rao, S/o. Late Radhakrishna, Plot No.338, Vivekananda Nagar Colony, Kukatpally, Hyderabad - 500 001, Telangana. 7. Muppalla Vijaykumar, S/o. Venkateswara Rao, Plot No.338, Vivekananda Nagar Colony, Kukatpally, Hyderabad - 500 001, Telangana. 8. M.Jacinth Aknila, Dio. Udaia Kumar Musuku, R/o.D.No.1-2-100, Street No.2, Kakatiya nagar, Habsiguda, Hyderabad - 500 007, Telangana. 9. Yalamanchili Vijaya Laxmi, Wio, Y.Jayarama Rao, Rio. Flat No.104, Sujanas Sai Balaji Nilayam, Opp. St.Ann's School, Near Hanuman Temple, Madinaguda, Miyapur, Hyderabad - 500 049, Telangana 40. Kolluru Kruparao, S/o. Late Kolluru Dharma Rao, Flat No.105, Sujana Apartments, Sai Balaji Nilayam, Madinaguda, Near Hanuman Temple, Hyderabad - 500 049, Telangana. 41. Kolluru Sujana, W/o. Kolluru Krupakara Rao, Flat No.105, Sujana Apartments, Sal Balaji Nilayam. Madinaguda, Near Hanuman Temple. Hyderabad - 500 049, Telangana. 42. Inapudi Surekha, Wio. Inapudi Koteswara Rao, Flat No.4F-501, Keerthan Residency, Sai Priya Gardens, Chandrampalem, Kommadi, Visakhapatnam - 530 048. 13, Suneet Singh, S/o. Ranjeet Singh, Plot No.73, Gruhalakshmi Colony, Kakaguda, Secunderabad - 500 015, Telangana. 44. Badisa Kiran Kumar, S/o. Varadaiah, R/o. Dr.No.5-6-59/34, Rajeev Sharma Nagar, Behind Sowmya Theatre, Chittinagar, Vijayawada, Krishna District'- 520 001. Respondents/Defendants 1-14
Whereas the Petitioner above named through his Advocate Sri G.Rama Gopal, presented this Revision to the High Court under Article 227 of the Constitution of India against the Decree and Order dated. 27-09-2019 in IA.No. 1043/2018 in OS.No. 520/2018 on the file of the Xl Additional District Judge, Visakhapatnam. And whereas the High Court, upon perusing the petition and the memo of grounds filed herein and upon hearing the arguments of Sri G.Rama Gopal, Advocate for the Petitioner, directed issue of notice to the Respondents herein to show cause why this petition should not be admitted.
You viz:
4. Anurag Bunyan, S/o. Augustin.B, Managing Partner, M/s. Bunyan Associates, A Partnership Firm, 1 No.10-3-22, Teachers Colony, East Maredpally, Secunderabad - 00 026, Telangana and H.No.10-3-108, East Maredpally, Secunderabad - 500 026, Telangana and Branch Office, House No.8-1-1, Balajinagar, Siripuram, Visakhapatnam - 530 003.
Ranjeet Singh, S/o. Bhajan Singh, Plot No.73, Gruha Lakshmi Colony, Kakaguda, Secunderabad - 500 015, Telangana. Supreeth Singh, S/o. Ranjeeth Singh, Plot No.73, Gruha Lakshmi Colony, Kakaguda, Secunderabad - 500 015, Telangana. Deepak Samat, S/o. Arjun Das, Plot No.2, Suryanagar Colony, Karkhana, Secunderabad - 500 009, Telangana. --
Vanarasi Ramakrishna, S/o. Radhakrishna, R/o.D.No.35-12-18, Dhanyam Pakala Veedhi, Magalavarapu peta, Rajahmundry - 533 101, East Godavari District.
Muppalla Venkateswara Rao, S/o. Late Radhakrishna, Plot No.338, Vivekananda Nagar Colony, Kukatpally, Hyderabad - 500 001, Telangana. Muppalila Vijaykumar, S/o. Venkateswara Rao, Plot No.338, Vivekananda Nagar Colony, Kukatpally, Hyderabad - 500 001, Telangana. mM Jacinth Akhila, D/o. Udaia Kumar Musuku, R/o.D.No.1-2-100, Street No.2, Kakatiya nagar, Habsiguda, Hyderabad - 500 007, Telangana. Yalamanchili Vijaya Laxmi, W/o. Y Jayarama Rao, R/o. Flat No.104, Sujanas Sai Balaji Nilayam, Opp. St.Ann's School, Near Hanuman Temple, Madinaguda, Miyapur, Hyderabad - 500 049, Telangana
40. Kolluru Kruparao, S/o. Late Kolluru Dharma Rao, Flat No. 105, Sujana Apartments, Sai Balaji Nilayam, Madinaguda, Near Hanuman Temple, Hyderabad - 500 049, Telangana.
41. Kolluru Sujana, W/o. Kolluru Krupakara Rao, Flat No.105, Sujana Apartments, Sal Balaji Nilayam, Madinaguda, Near Hanuman Temple, Hyderabad - 500 049, Telangana.
12. Inapudi Surekha, W/o. Inapudi Koteswara Rao, Flat No.4F-501, Keerthan Residency, Sai Priya Gardens, Chandrampalem, Kommadi, Visakhapatnam - 530 048.
13. Suneet Singh, S/o. Ranjeet Singh, Plot No.73, Gruhalakshmi Colony, Kakaguda, Secunderabad - 500 015, Telangana.
14. Badisa Kiran Kumar, S/o. Varadaiah, R/o. Dr.No.5-6-59/34, Rajeev Sharma Nagar, Behind Sowmya Theatre, Chittinagar, Vijayawada, Krishna District - 520
001. ma R wo NR o 2 N ® are directed to show cause either appearing in person or through an Advocate as to why in the circumstances set out in this: petition and the memo of grounds filed therewith (copy enclosed) this Civil Revision Petition should not be admitted. The Court made the following ORDER:
" Notice before admission.
The learned counsel for the petitioner is permitted to take out personal notice to the respondents and also to the learned counsel appearing on behalf of the respondents in the trial Court and file proof of service. List the matter after two weeks."
£ Sp/- V.DIVAKAR ASSISTANT REGISTRAR /| TRUE COPY // b0bs<, for ASSISTAN ISTRAR
4. Anurag Bunyan, S/o. Augustin.B, Managing Partner, M/s. Bunyan Associates, A Partnership Firm, H.No.10-3-22, Teachers Colony, East Maredpally, Secunderabad - 500 026, Telangana and H.No.10-3-108, East Maredpally, Secunderabad - 500 026, Telangana and Branch Office, House No.8-1-1, Balajinagar, Siripuram, Visakhapatnam - 530 003.
2. Ranjeet Singh, S/o. Bhajan Singh, Plot No.73, Gruha Lakshmi Colony, Kakaguda, Secunderabad - 500 015, Telangana.
3. Supreeth Singh, S/o. Ranjeeth Singh, Plot No.73, Gruha Lakshmi Colony, Kakaguda, Secunderabad - 500 015, Telangana.
4. Deepak Samat, S/o. Arjun Das, Plot No.2, Suryanagar Colony, Karkhana, Secunderabad - 500 009, Telangana.
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14. 15 16 SAH Vanarasi Ramakrishna, S/o. Radhakrishna, R/o.D.No.35-12-18, Dhanyam Pakala Veedhi, Magalavarapu peta, Rajahmundry - 533 101, East Godavari District.
Muppalla Venkateswara Rao, S/o. Late Radhakrishna, Plot No.338, Vivekananda Nagar Colony, Kukatpally, Hyderabad - 500 001, Telangana. Muppalla Vijaykumar, S/o. Venkateswara Rao, Plot No.338, Vivekananda Nagar Colony, Kukatpally, Hyderabad - 500 001, Telangana. M.Jacinth Akhila, D/o. Udaia Kumar Musuku, R/o.D.No.1-2-100, Street No.2, Kakatiya nagar, Habsiguda, Hyderabad - 500 007, Telangana. Yalamanchili Vijaya Laxmi, W/o. Y.Jayarama Rao, Rio. Flat No.104, Sujanas Sai Balaji Nilayam, Opp. St.Ann's School, Near Hanuman Temple, Madinaguda, Miyapur, Hyderabad - 500 049, Telangana
-Kolluru Kruparao, S/o. Late Kolluru Dharma Rao, Flat No.105, Sujana Apartments, Sai Balaji Nilayam, Madinaguda, Near Hanuman Temple, Hyderabad - 500 049, Telangana.
Kolluru Sujana, W/o. Kolluru Krupakara Rao, Flat No.105, Sujana Apartments, Sal Balaji Nilayam, Madinaguda, Near Hanuman Temple, Hyderabad - 500 049, Telangana.
Inapudi Surekha, W/o. Inapudi Koteswara Rao, Flat No.4F-501, Keerthan Residency, Sai Priya Gardens, Chandrampalem, Kommadi, Visakhapatnam - 530 048.
Suneet Singh, S/o. Ranjeet Singh, Plot No.73, Gruhalakshmi Colony, Kakaguda, Secunderabad - 500 01 5, Telangana.
Badisa Kiran Kumar, S/o. Varadaiah, R/o. Dr.No.5-6-59/34, Rajeev Sharma Koger Behind Sowmya Theatre, Chittinagar, Vijayawada, Krishna District - 520 (1 to 14 by RPAD along with a copy of Petition and Memo of Grounds) One CC to Sri G.-Rama Gopal, Advocate(OPUC) One spare copy.
HIGH COURT DEVJ DATED: 29-07-2020 NOTE: LIST THE MATTER AFTER TWO WEEKS NOTICE BEFORE ADMISSION CRP.NO. 552 OF 2020