Allahabad High Court
Union Of India And Others vs C.B. Lal Srivastava And Another on 4 December, 2019
Author: Sudhir Agarwal
Bench: Sudhir Agarwal, Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- WRIT - A No. - 15383 of 2007 Petitioner :- Union Of India And Others Respondent :- C.B. Lal Srivastava And Another Counsel for Petitioner :- Saral Srivastava,A.K.Gaur Counsel for Respondent :- Pramod Kumar Sinha,S.C. Hon'ble Sudhir Agarwal,J.
Hon'ble Dr. Kaushal Jayendra Thaker,J.
In Re : C. M. Delay Condonation Application No.163715 of 2017
1. This is an application seeking condonation of delay in filing C. M. Review Application No.163716 of 2017.
2. Called in revise. None appeared to press it.
3. Dismissed for want of prosecution.
Order Date :- 4.12.2019 Manish Himwan Court No. - 34 Case :- WRIT - A No. - 15383 of 2007 Petitioner :- Union Of India And Others Respondent :- C.B. Lal Srivastava And Another Counsel for Petitioner :- Saral Srivastava,A.K.Gaur Counsel for Respondent :- Pramod Kumar Sinha,S.C. Hon'ble Sudhir Agarwal,J.
Hon'ble Dr. Kaushal Jayendra Thaker,J.
In Re : C. M. Review Application No.163716 of 2017 The application, seeking condonation of delay in filing this application, having been dismissed vide order of date, this application, being barred by limitation, is also dismissed.
Order Date :- 4.12.2019 Manish Himwan