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State of Tamilnadu - Section

Section 12 in The Rules for the Grant of Marriage Advance to Coimbatore Municipal Corporation Employees

12. Provision of finds.

- The Council may provide necessary funds in the budget very year. When the appropriation is expected to have been spend on the basis of the sanction already accorded the sanctioning authority may stop or continue further sanction with reference to the decisions of the Council and take steps to provide for additional funds, if necessary.