Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Karnataka - Subsection Section 3(4) in Karnataka Samskrita Vishwavidyalaya Act, 2009 (4)The headquarters of the University shall be located within the limits of the Bangalore District or in any place within a radius of fifty kilometers around those limits.
