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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(e) in The Court of Wards Act, 1879

(e)the property and the person of any minor member of the family of any proprietor referred to in clauses (a), (b), (c) or (f) of sub-section (1) of Section 6 who is resident within its jurisdiction and has an immediate or reversionary interest in the property of any such proprietor; and