Calcutta High Court
Britania Industries Ltd vs Commissioner Of Income Tax on 25 March, 2009
Author: Subhro Kamal Mukherjee
Bench: Subhro Kamal Mukherjee, Kalidas Mukherjee
ITA No. 227 of 2001
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
BRITANIA INDUSTRIES LTD.
Versus
COMMISSIONER OF INCOME TAX, WB IV, CAL
BEFORE:
The Hon'ble JUSTICE SUBHRO KAMAL MUKHERJEE
The Hon'ble JUSTICE KALIDAS MUKHERJEE Date : 25th March, 2009.
Mr.Ananda Sen, Advocate appears. The Court : Mr.Sen prays for three weeks' adjournment on account of bereavement in the family of the learned advocate for the appellant. Such prayer is not opposed. Put up this matter after three weeks.
(SUBHRO KAMAL MUKHERJEE, J.) (KALIDAS MUKHERJEE, J.) S.Das Assistant Registrar (CR)