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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Karnataka - Subsection

Section 14(2)(i) in The Karnataka Tax on Professions, Trades, Callings and Employments Act, 1976

(i)All officers and persons employed in the execution of this Act shall be subject to the general supervision and control of the State Government and the Commissioner.