Section 53(2)(c) in The Himachal Pradesh Municipal Corporation Act, 1994
(c)the construction, establishment and maintenance of schools, hospitals and dispensaries, and other institutions for promotion of education or for the benefit of the public health, and of rest-houses, sarais, poor-houses, markets, stalls, encamping grounds, pounds, and other works of public utility, and the control and administration of public institution of any of these descriptions ;