Section 89(8)(iii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

[Cites 0, Cited by 0] [Section 89(8)] [Section 89] [Entire Act]

State of Goa - Subsection

Section 89(8)(iii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(iii)The Secretary of the Board shall send to the Chairman at least a month before the expiry of the probation period or by such date as may be fixed by the Chairman, a confidential report about the work and conduct of the employee on probation, with definite recommendation for his continuance or otherwise.

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State of Goa - Subsection

Section 89(8)(iii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975