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[Cites 0, Cited by 0] [Section 37M] [Entire Act]

State of Rajasthan - Subsection

Section 37M(3) in The Rajasthan Minor Mineral Concession Rules, 1986

(3)The ground selected for dumping of top soil, overburden, waste material or non-saleable mineral shall be away from workings of quarry or mine.